Jharkhand High Court
Praveen Gupta vs The State Of Jharkhand on 11 January, 2016
Author: R.N. Verma
Bench: R.N. Verma
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No. 2885 of 2015
Praveen Gupta, S/o Vinay Kumar Gupta
Resident of 498 Sindhiya Nagar, P.O. & P.S.Mohanpur
District Durg, Chhatishgarh .... .... .... Petitioner
Versus
The State of Jharkhand .... .... .... Opp. Party
CORAM : HON'BLE MR. JUSTICE RAVI NATH VERMA
For the Petitioner : Mr. Anjani Kumar, Advocate
For the State : A.P.P.
For the Informant : Mr. P.A.S. Pati, Advocate
08/11.01.2016Put up this case on 14.01.2016 at 4.00 p.m. in Chamber.
Both the parties are directed to be physically present on that date.
(R.N. Verma, J.) Anit