Section 3(3)(i) in The Protection Of Civil Rights Rules, 1977

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(i) in The Protection Of Civil Rights Rules, 1977

(i)published on the notice board in the offices of the District Magistrate, the District Superintendent of Police, the Village Panchayat or Municipal Committee of the area and such other places as the inquiry officer deems fit and at least in one daily newspaper circulating in the area; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(3)(i) in The Protection Of Civil Rights Rules, 1977