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State of Mizoram - Section

Section 90 in Mizoram Excise Rules, 1983

90. Quarters for establishment.

- The distiller shall provide suitable quarters to the satisfaction of the Commissioner for the Officer-in-charge and other establishment, in close proximity to the distillery and shall keep the same and the appurtenances thereto in proper repair.Office furniture. - He shall also supply such officer with such furniture as may be required for the use of the officers within the distillery.