Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in The Rajasthan Land Acquisition Rules, 1956 13. Form of notice under section 9. - The notice to persons interested in the land, required to be served under section 9, may be in Form No. 4.
