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[Cites 0, Cited by 2] [Section 2(21)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(21)(ii) in The Payment Of Bonus Act, 1965

(ii)the value of any house accommodation or of supply of light, water, medical attendance or other amenity or of any service or of any concessional supply of foodgrains or other articles;