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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5)(i) in The M.P. Farmers' Organisation Constitution Rules, 1999

(i)In case, a landholder has land in more than one Territorial Constituency of a Water Users' Area, the land holder shall opt for one constituency by giving a declaration as specified in Form "I" to the Authorised Officer.