Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(5) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (5)The Commission may make such interim order as the Commission considers appropriate at any time during the pendency of the proceedings under this section.
