Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(h) in Gujarat Educational Institutions Services Tribunal Act, 2006 (h)"Primary School" shall have the same meaning assigned to it in the Bombay Primary Education Act, 1947 (Bombay LXI of 1947);
