Jharkhand High Court
Bokaro Steel Plant & Ors vs Ganga Sagar Yadav & Ors on 15 December, 2021
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Civil Review No. 13 of 2021
with
I.A. No. 3125 of 2021
Bokaro Steel Plant & Ors. ... .... Petitioners
Versus
Ganga Sagar Yadav & Ors ... .... Respondents
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioners : Mr. Vijay Kant Dubey, Advocate
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Oral Order 03 / Dated : 15.12.2021 Heard learned counsel for the petitioners. Issue notice to the respondents on the point of limitation and admission matter under ordinary process as well as registered cover with A/D to show cause as to why delay in preferring this civil review be not condoned and, thereafter, this civil review be not admitted for hearing or disposed of at the stage of admission itself for which requisites etc. must be filed by 24.12.2021.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Raman/VK