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State of Punjab - Section

Section 46 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

46. Calling for additional information.

- The Commission or the Secretary or any other officer designated for the purpose may, upon scrutiny of the application, require the applicant to furnish within a period to be specified by it, such additional information or particulars or documents as considered necessary for the purpose of dealing with the application.