Madhya Pradesh High Court
Bhagwati W/O Uttam Singh Age 40 Ayars ... vs The State Of Madhya Pradesh on 23 August, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 14254 of 2022 (BHAGWATI W/O UTTAM SINGH AGE 40 AYARS OCCUPATION HOUSE HOLD AND FARMING THR.
POWER OF ATTORNEY HOL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-08-2022 Shri Shashank Indrapurkar, Advocate for petitioner.
Shri G.K. Agrawal, Government Advocate for State. It is submitted by counsel for State that the petitioner has also filed one more writ petition which has been registered as W.P. No.7969/2013.
Counsel for petitioner prays for and is granted two weeks' time to verify the said fact.
List this case after two weeks.
(G.S. AHLUWALIA) JUDGE Aman AMAN TIWARI 2022.08.23 19:54:44 +05'30'