Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Karnataka - Subsection Section 26(b) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016 (b)the drainage, sanitary arrangement and water supply in respect of the streets in the Sangolli Rayanna Kshetra.
