Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of West Bengal - Subsection Section 76(8) in West Bengal Municipal (Employees' Service) Rules, 2010 (8)Leave other than casual leave can be prefixed or suffixed to Sundays/ Holidays (including vacation) as the case may be but these cannot be sandwiched.
