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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(7) in Rajasthan State Highways Act, 2014

(7)The Authority may advise the State Government on any matter relating to or associated with -
(a)policies in respect of the development and operation of highways;
(b)policies and rules relating to road safety; and
(c)road safety standards and procedures.