Madhya Pradesh High Court
Chief Engineer Ganga Basin vs M/S Sadbhav Engineering Limited on 15 July, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MP-3232-2020 The High Court Of Madhya Pradesh MP-3232-2020 (CHIEF ENGINEER GANGA BASIN AND OTHERS Vs M/S SADBHAV ENGINEERING LIMITED AND OTHERS) 4 Jabalpur, Dated : 15-07-2021 Heard through Video Conferencing. Due to technical glitch, learned counsel for the petitioner is not connected.
Shri Quazi Fakhruddin, Advocate for the caveator.
List after two weeks.
(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified SAN Digitally signed by PANKAJ NAGLE Date: 2021.07.15 16:28:00 IST