Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(3) in The Gas Cylinders Rules, 2004 (3)All expenses incurred in or about an inquiry or investigation under sub-rule (2) of rule 69 shall be deemed to be part of the expenses of the Department of Explosives in executing the provisions of the Act.
