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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(j) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(j)ensure that no time the vessel discharge in the waterway except at places designated by the Competent Officer, raw sewage, oily substances garbage etc.