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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in Rajasthan State Legal Services Authority Regulations, 1999

(5)The quorum for the meeting of the Committee or Sub-Committee shall not be less than one-third of the members of existing members of the Committee or Sub-Committee including the Chairman or the member presiding over the meeting.