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Rajasthan High Court - Jaipur

Rajendra Kumar Beniwal vs State Of Raj And Ors on 23 April, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In The High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.1589/2007
Rajendra Kumar Beniwal Vs. State of Raj. & Ors.

Date Of Order :: 23rd April,2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. S.N. Meena, for petitioner.

Counsel, on instructions, submits that instant petition has become infructuous. The petition stands dismissed as having become infructuous. (Ajay Rastogi),J.

VS Shekhawat/-1 1589cw07Apr23InfrFnlDsps.do