Rajasthan High Court - Jaipur
Rajendra Kumar Beniwal vs State Of Raj And Ors on 23 April, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.1589/2007 Rajendra Kumar Beniwal Vs. State of Raj. & Ors. Date Of Order :: 23rd April,2011 Hon'ble Mr. Justice Ajay Rastogi Mr. S.N. Meena, for petitioner.
Counsel, on instructions, submits that instant petition has become infructuous. The petition stands dismissed as having become infructuous. (Ajay Rastogi),J.
VS Shekhawat/-1 1589cw07Apr23InfrFnlDsps.do