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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(u) in Orissa Universities Act, 1989

(u)three students including a lady student of the concerned University, to be nominated by the Vice-Chancellor, of whom two shall be from students having outstanding performance in academic pursuits and one shall be from students having outstanding performance in sports;