Rajasthan High Court - Jodhpur
Bhanwar Lal vs State & Anr on 6 November, 2008
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
O R D E R
S.B. CRIMINAL MISC. PETITION NO.42/2008 (Bhanwar Lal Vs. State of Raj. & Ors.) Date of order : 6.11.2008 P R E S E N T HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Dr. R.S. Deo Rajpurohit, for the petitioner.
No case is made out for interference. Hence, the application is dismissed.
(GOPAL KRISHAN VYAS), J. arun