Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Madhya Pradesh - Subsection Section 56(5) in The M.P. Bhumi Vikas Rules, 1984 (5)Provision of sub-rules (1) to (3) to apply to residential building up to 10 metres in height. - The open spaces mentioned in sub-rules (1) to (3) shall be for residential buildings up to height of 10 metres.
