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Uttarakhand High Court

Kamal Kumar Bansal vs Smt. Babita Bansal Alias Chhavi Bansal on 30 May, 2016

Author: U.C.Dhyani

Bench: U.C.Dhyani

WPMS No. 1480 of 2016
U.C.Dhyani,J.

Mr. T.A.Khan, Senior Advocate, assisted by Mr. Aditya Kumar Ayra, Advocate, present for the petitioner. Adjourned on the request of learned counsel for the petitioner. (U.C.Dhyani, J.) 30.05.2016 Kaushal