Section 4 in Andhra Pradesh Energy University Act, 2017
4. Objects of the University.
- The objects of the University shall be, -(a)to impart word class education, research and training in the field of Energy and allied area;(b)to provide a mix of academic programs and advanced research facilities for the development of human resources and innovative Energy solutions with global impart;(c)to promote research in the Energy sector by offering research intensive programs with state of art infrastructure and involvement of major industry players;(d)to impart skills for jobs across all levels of workforce in the Energy sector and develop an Energy talent hub;(e)to serve as the key knowledge resource for Energy Sector in the Country;(f)to develop Centres of Excellence (COE) in various areas of Energy Efficiency and Renewable Energy with state of art research infrastructure enabling innovations in the sector;(g)to collaborate with national and global institutions for offering programmes and creating capabilities for upgrading programmes in relation to domains of Renewable Energy Management and allied fields;(h)to promote consulting services to address policy, institutional framework, efficiency, technology and other sector specific challenges;(j)to establish linkages with leading Energy industry players and global academic institutions for knowledge transfer.
