Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(2) in THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION ACT, 2020 (2)To invite tenders, bids or offers and enter into contracts in respect of the implementation of the schemes entrusted to it by the Government;
