Punjab-Haryana High Court
Haryana State Industrial ... vs Umrao And Ors on 27 November, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.7048 of 2015 (O&M)
Date of Decision:27.11.2017
Haryana State Industrial Infrastructure Development Corporation and
another
.... Appellant(s)
Vs.
Umrao and others
.....Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
***
Present : Mr. Pravindra Singh Chauhan, Advocate for HSIIDC.
Mr. Arun Yadav, Advocate for the claimant-landowner(s).
Ms. Safia Gupta, AAG, Haryana.
***
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.7037 of 2015 titled "Haryana State Industrial Infrastructure Development Corporation and another Vs. Ram Phal and others."
(ARUN PALLI) JUDGE November 27, 2017 sonia arora Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 10-12-2017 16:19:02 :::