Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(ii) in West Bengal Industrial Disputes Rules, 1958 (ii)review an award on the ground of some mistake or error apparent on the face of the record, either of its/his own motion or on the application of any of the parties ;
