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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(2)(b) in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010

(b)has been convicted of an offence which, in the opinion of the State Government, involves moral turpitude; or