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State of Uttar Pradesh - Section

Section 8 in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

8. Power of the Authority to grant license.

- The Authority, may, by bye-laws, prescribe free on payment of which, and conditions subject to which a person or class of persons may be granted license to carry on any profession, trade or calling in the Mela area.