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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)the transaction of the key shall be properly recorded in the relay rooms or centralised electronic interlocking room register maintained at the station and duly signed by the station master and the maintenance staff of signal department and the key of each location shall be kept separately with proper liable for identification;