Section 2 in Bihar Boiler Operation Engineer's Rules, 1960
2. Definitions.
- In these Rules, unless the context otherwise requires-(a)"the Act" means the Indian Boilers Act, 1923 (5 of 1923);(b)"Board" means the Board of Examiners constituted under Rule 9;(c)"Boiler Attendant" means a person holding a certificate of competency as an attendant under the Bihar Boiler Attendants Rules, 1948;(d)"Boiler Operation Engineer" means a person granted a certificate of proficiency as a Boiler Operation Engineer under these Rules;(e)"Chairman" means the Chairman of the Board;(f)"Form" means a form appended to these Rules;(g)"Secretary" means the Secretary of the Board;(h)"Section" means a section of the Act;(i)Any reference in these Rules to a boiler or boilers shall be deemed to include also a reference to an economiser or economisers, respectively.
