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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(5) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(5)The Director shall preside over every meeting of the Senate:Provided that in the absence of the Director, Deputy Director shall preside and in the absence of both the Director and the Deputy Director, the senior most Professor present shall preside over the meeting.