Orissa High Court
Registrar (Judicial) vs Satya Narayan Patra on 20 December, 2021
Author: A. K. Mohapatra
Bench: A. K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) PIL No.8817 of 2019
Registrar (Judicial), Orissa High .... Petitioner
Court, Cuttack
Mr. P. K. Muduli, Additional Government Advocate
-versus-
Satya Narayan Patra, Ex-Senior Civil .... Opposite Party
Judge, Chatrapur, at present C.J.M.,
Bargarh
None
CORAM:
THE CHIEF JUSTICE
JUSTICE A. K. MOHAPATRA
ORDER
20.12.2021 Order No.
02. The matter is entirely judicial in nature for which there is a proper judicial remedy available. It will be open to the aggrieved party to avail such judicial remedy. The writ petition is disposed of as such.
(Dr. S. Muralidhar) Chief Justice (A. K. Mohapatra) Judge M. Panda