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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Co-operative Societies Act, 2001

(3)A co-operative society may be registered with limited or unlimited liability and where society is registered with the limited liability, the word 'Limited' or its synonym in Hindi language shall form the last word in its name;