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Punjab-Haryana High Court

Jagdish Chandra Sharma vs Directorate Of Enforcement on 17 May, 2021

               IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

Sr. No.201-2

                         CRM-M-16596-2021 (O&M)

                     JAGADISH CHANDRA SHARMA

                                       VS

                   DIRECTORATE OF ENFORCEMENT

Present:       Mr. Mukul Rohtagi, Senior Advocate, with
               Mr.Gyanendra Kumar, Advocate,
               Ms.Shreya Som, Advocate,
               Mr. Robin Grover, Advocate and
               Mr.Amandeep Singh, Advocate, for the petitioner.

               Mr. SV Raju, Ld. ASG with
               Mr.Nitesh Rana, Advocate,
               Mr.Shobit Phutela, Advocate and
               Mr.Zoheb Hossasin, Advocate,
               Mr. Shaurya Rai, Advocate,
               Mr. Guntur Parmod, Advocate,
               Mr. Anshuman Singh, Advocate and
               Mr. Agni Sen, Advocate
               for the respondent.

. . .

The matter has been taken up through video conferencing. Adjourned to 19.05.2021.




May 17, 2021                                           (DEEPAK SIBAL)
Jyoti 1                                                    JUDGE




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