Punjab-Haryana High Court
Jagdish Chandra Sharma vs Directorate Of Enforcement on 17 May, 2021
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.201-2
CRM-M-16596-2021 (O&M)
JAGADISH CHANDRA SHARMA
VS
DIRECTORATE OF ENFORCEMENT
Present: Mr. Mukul Rohtagi, Senior Advocate, with
Mr.Gyanendra Kumar, Advocate,
Ms.Shreya Som, Advocate,
Mr. Robin Grover, Advocate and
Mr.Amandeep Singh, Advocate, for the petitioner.
Mr. SV Raju, Ld. ASG with
Mr.Nitesh Rana, Advocate,
Mr.Shobit Phutela, Advocate and
Mr.Zoheb Hossasin, Advocate,
Mr. Shaurya Rai, Advocate,
Mr. Guntur Parmod, Advocate,
Mr. Anshuman Singh, Advocate and
Mr. Agni Sen, Advocate
for the respondent.
. . .
The matter has been taken up through video conferencing. Adjourned to 19.05.2021.
May 17, 2021 (DEEPAK SIBAL)
Jyoti 1 JUDGE
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