Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Haryana - Subsection Section 57(1) in The Haryana New Mandi Townships Building Rules, 1967 (1)No down pipe (for the disposal of storm water) shall be built into thickness of any wall except where a proper duct or a chase is provided.
