Section 7(11) in The Indian Red Cross Society (Bengal Branch) Act, 1920
(11)[ the representation of the Society on or at Committees formed for furthering objects similar to those of the Society:] [Sub-clauses (9) and (10) re-numbered as sub-clauses (10) and (11) by W.B. Act 13 of 1958.]Provided that nothing contained in this section shall prevent the Managing Body form applying any sums received by the Society for a specific purpose to that purpose.
