Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(g) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(g)Shall have power to accept transfers on behalf of the University of any movable or immovable property to and for the purposes of the University and the colleges transferred to it under section 57 ;