Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Telangana - Subsection Section 11(2)(e) in Telangana Khadi and Village Industries Board Act, 1958 (e)to maintain or assist in the maintenance of institutions for the development of khadi or village industries;