Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(b) in The Transport Of Animals Rules, 1978

(b)The consignee shall be informed about the train or vehicle in which the consignment of cattle is being sent and its arrival time in advance.