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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(8)(e) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018

(e)If the Authority is satisfied that the complaint falls within its jurisdiction and there exists a prima-facie case to conduct the enquiry, then the Authority shall proceed with the enquiry under the Act and these Regulations.