Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Andhra Pradesh - Subsection Section 84(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (3)The Financial Statements at the end of each quarter shall be prepared within one month of the end of relevant quarter and shall be placed before the Council.
