Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(2)(m) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020 (m)in doing the above functions, the board shall work in close liaison with other national and State Government agencies so that there is no duplication of efforts.