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State of Assam - Section

Section 2 in Regulation for the Degree of Doctor of Philosophy (Ph.D.)

2. Submission of application.

- Applications (in quadruplicate) in the prescribed form, to be presented through the Head of the Department concerned with an application fee for registration will be received by the Academic Registrar.The application must be submitted through a recognised Ph.D. research guide and should be accompanied by an outline statement in quadruplicate on the subject of investigation :Provided that in areas of interdisciplinary investigations, a candidate may apply to work under the joint supervision of two guides.