Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 19 in Tamil Nadu Patta Passbook Act, 1983 19. Protection of action taken in good faith. - No suit or other legal proceeding shall lie against any officer or authority for anything which is, in good faith, done or intended to be done in pursuance of this Act or any rule made thereunder.
