Patna High Court - Orders
Rama Prasad Yadav & Ors vs The State Of Bihar & Ors on 22 September, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.3922 of 2007
1. Rama Prasad Yadav, Son of Late Jagdeo Prasad Yadav, resident of
Village and P.O.- Koparia, P.S. - Shalkhua, District- Saharsa
2. Chhattu Paswan, Son of Late Amrit Paswan, resident of Village
and P.O.- Panchu Tola, P.S. Sonebarsha Kachahri, District Saharsa
3. Bhubneshwari Mandal, Son of Late Sumrit Mandal, resident of
Village- Gamaharia Bazar, P.S.- Gamaharia, District- Madhepura
4. Brahami Sharma, Son of Late Gorgahi Sharma, resident of
Village- Bishanpur, P.S. Bihra, District Saharsa ... Petitioners
Versus
1. The State Of Bihar
2. Commissioner and Secretary, Water Resources Department, Govt.
of Bihar, Patna
3. Joint Secretary, Budget, Water Resources Department, Govt. of
Bihar, Patna
4. Deputy Secretary (Incharge Revenue Administration), Water
Resources Department, Govt. of Bihar, Patna
5. Chief Engineer, Water Resources Department, Birpur
6. Superintending Engineer, Canal Circle, Saharsa
7. Executive Engineer, Irrigation Division, Raghopur, District-
Supaul ... ... Respondents
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02/ 22.09.2011Learned counsel for the petitioners, Sri Satish Chandra Jha No.3 states that the grievance raised in the writ petition has been redressed and prays for withdrawal of the writ petition, which is, accordingly, disposed of.
Arjun/ ( V. N. Sinha, J.)