Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Tripura - Subsection

Section 86(1)(e) in The Bengal Excise Act, 1909

(e)the trapping of tan-producing trees and the drawing of tari from trees;