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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(a) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(a)The minimum side and rear set-back for the multi-storeyed building shall be 1 /3rd (One third) of the height of the building.