Section 4 in Kerala Recognition of Trade Unions Rules, 2011
4. Duties of the Registrar.
- The duties of the Registrar shall be the following:-(a)Preparation of reports regarding certificate for recognition of Trade Union;'(b)Maintenance of registers as required under the provisions of the Act;(c)Any other duties as may be assigned by Government from time to time for carrying out the purposes of the Act.
