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State of Himachal Pradesh - Section

Section 7 in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

7. Studies, research and support programme.

- The State Government may -
(a)undertake studies to determine the composition of bio-degradable or non-biodegradable garbage;
(b)establish measures to conduct or support research or programmes to encourage source reduction, re-use and recycling for waste;
(c)conduct or support studies to determine the social and economic feasibility of household and other solid waste separation schemes, including studies of the type and amount of recyclable materials in solid wastes ;
(d)encourage local authorities in the State to provide readily accessible solid waste collection depots for residents who are not provided with regular garbage pick up ;
(e)undertake and encourage, local authorities and other persons to implement policies to recycle waste materials, to promote energy conservation and to purchase products made from recyclable materials ;
(f)conduct and support research on recycling including information or. operating recycling business and market information on recyclables;
(g)conduct or support research on waste management and recycling, for use in educating the public, local authorities, institutions and industry; and
(h)impose requirements on manufacturers, distributors and other persons who produce or handle commodities with respect to the type, size, packaging, labeling and composition of packaging that mayor must be used and with respect to the disposal of packaging including standards for material degradability and recyclability.